ABOUT AMITY UNIVERSITY
Amity University Lucknow Campus (AULC) is a constituent unit of Amity University, Uttar Pradesh & it was established in the year 2004 with the sole objective to impart research & innovation-driven education in the region.

ABOUT THE COMPETITION
Amity Law School, Amity University Uttar Pradesh Lucknow Campus is organizing the 2nd National Quiz on Constitutional Law (AQCL) on 23rd October 2020.

ELIGIBILITY

  • Students pursuing 5-year law courses and 3-year law courses can participate in the competition as an individual.
    (Please note that this competition is not a team-based competition and thus each student shall participate individually.)

REGISTRATION PROCEDURE

  • Interested students have to register themselves through google form till 15 October 2020.
  • The registration fee for the competition is Rs. 500 (per participant) which shall be electronically submitted through the given details.
  • Each participant must confirm their registration by sending a mail, with Subject as “Registration” and Body “Name of the participant, Contact No., and a statement of successful submission of google form.” only at the official email address.

PAYMENT METHOD
Google Pay/ Phone pay – 7905600970
Bank Name: Axis Bank Ltd
Account Name: AMITY UNIVERSITY UTTAR PRADESH
Account Number:053010100284066
IFSC Code: UTIB0000053
Bank Address: Main Branch, Hazaratganj, Lucknow
Pin: 226001
Phone Number: 0522-4152000

IMPORTANT DATES

  • Registration starts (via Email):  25th September 2020 (00:00 hrs.).
  • Last date for Complete Registration, Submission of the Registration e-form and confirming the same (via Email): 15th October 2020 (23:59hrs.)
  • Date of Competition: 23rd October 2020.

GENERAL RULES
Only single participant entry is eligible.

  • Any individual having interest in Constitutional Law of India may participate from any place with the help of computer/laptop/mobile etc. at the given time and date.
  • All the participants are advised to have good internet connection to avoid any connection problem.
  • The decision of the jury will be final and will not be subject to any change.
  • The questions shall be in the form of multiple-choice, True / False statement, Specific- answer question, audio-visual etc.
  • Replacement of any participant is not allowed after registration.
  • Participants will be allowed to give themselves an appropriate name which shall be their unique identity related to the competition, subject to the final decision of the core committee.

HOSTED BY
Amity Law School, Lucknow Campus
Malhaur Railway Station Road,
Gomti Nagar, Lucknow, Uttar Pradesh 226010

ROUNDS
PRELIMINARY/ELIMINATION ROUND

  • Each participant will be given a set of question papers containing 50 multiple choice objective type questions.
  • Time limit – 30 minutes
  • There will be no negative marking.
  • Qualifying Participants will be selected for semi-final round.

SEMI-FINAL ROUND

  • This round shall be conducted in MCQ mode.
  • There will be 25 Multiple Choice Questions.
  • There will be negative marking.
  • Time limit – 20 minutes

FINAL QUIZ:  MS TEAMS ROUNDS

  • Final round will be conducted on MS TEAMS
  • Each participant will be asked 10 questions each. (Objective questions in Audio- Visual mode)
  • Each participant shall be provided 30 seconds for answering each question.
  • In case of a tie between 2 or more participants, further 2 questions would be asked for final selection.

* IN CASE OF A TIE, DISCRETION OF THE COMMITTEE WILL BE FINAL IN THE FINAL ROUND*

AWARDS AND PRIZES
WINNER: E-Certificate and Cash Prize of Rs.10000/-
1ST RUNNER UP: E-Certificate and Cash Prize of Rs.5000/-
2ND RUNNER UP: E-Certificate and Cash Prize of Rs.2500/-
2 CONSOLATION PRIZES: E-Certificate and Cash Prize of Rs.1100/- (each)

CERTIFICATE OF PARTICIPATION
E-Certificate of participation will be issued to those students who will participate in the competition and attend the valedictory session.
Winner, 1st Runner-up, 2nd Runner up and 2 consolation prize awardees shall be presented with a e-certificate of merit.
No Certificate in case of absentia.

QUERIES
• For any queries, you may drop an email at amitynationalquiz@gmail.com
• You may get in touch at:
Harsh Mishra +91 – 8542892168/7355905114                                                                            –

Shandili Anand +91 – 9919488886                                                                                           –

Soumya Prasad +91 – 9559977865

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2 comments

  • bhumika, How do I submit if I have a competition to publicise

    • Please send a mail to news[dot]lawschool[at]scconline[dot]com

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