NLIU – S. S. Rana & Co. Certificate Workshop on Patent and Trademark Law | No Registration Fee

Reported by Vivek Badkur

About the Event 

The Cell for Studies in Intellectual Property Rights (CSIPR), in collaboration with S. S. Rana & Co., is organising the NLIU – S. S. Rana & Co. Certificate Workshop on Patent and Trademark Law. The Workshop shall be conducted across two days with the panellists brushing up on the basic concepts involved in these laws and further discussing their nuances while providing a practical perspective.

Students, professionals and academicians with an interest in intellectual property rights, particularly laws relating to Patents and Trademarks, are welcome to attend the Workshop.

Participants are encouraged to write their questions to the panellists in the registration form. They may also mention topics under trademark or patent laws which they might like the panellists to discuss.

The Workshop shall be conducted on the following dates:

Trademark Law Workshop – 3 PM, 5 September 2020 (Saturday).

Patent Law Workshop – 3 PM, 8 September 2020 (Tuesday).

Only participants who attend the Workshop on both days, as aforementioned, shall receive a certificate.

About the Cell

The Cell for Studies in Intellectual Property Rights (CSIPR) is a cell constituted in the National Law Institute University, Bhopal (NLIU) that aims at promotion and development of knowledge in intellectual property rights. It introduces students to myriad aspects of Intellectual Property laws by organising academic endeavours including conferences, workshops and also through print publications such as our flagship journal, NLIU Journal of IP Law and the Blog on Intellectual Property and Technology Laws (submissions accepted on a rolling basis).

These are initiatives of the students associated with CSIPR to encourage research in the field of IPR and to promote an environment of debate and discussion on issues related to Technology law.

About S. S. Rana & Co.

  1. S. Rana & Co. is a premier intellectual property and corporate law firm with a pan-Indian presence.

The firm has been facilitating its clients in protecting, enforcing, defending and monetising their intellectual property rights in India and the world over. The firm’s long-standing relationship with many Fortune 500 companies and several esteemed international and national corporations speaks laurels of its diligent and strategic legal services. It has been recognised as a leading law firm by Legal 500 and IP Stars, and has also been ranked by Chambers and Partners.

Registration

The last date to register is 3 September 2020. The registration form can be found here. It is suggested that persons interested register soon as only limited seats are available. Certificates shall be issued at the end of the Workshop.

Contact Details

We can be reached at csipr@nliu.ac.in.

One comment

  • Wanted to join but says the limit of 1000 people has already been reached. Wish the organisers stream it on YouTube for the benefit of those who still want to join.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *