UGC issues notice that no employing Higher Educational Institutions shall keep in their possession any teacher’s original academic certificates/documents which is akin to depriving them of their rights.
The public notice stated,
It has come to the notice of UGC that many of the universities/colleges/institutes collect the original academic certificates, mark-sheets etc. at the time of issuing employment contracts to the teachers and the continue to retain those documents with them.
Due to the above-stated, teachers face a tough time recovering their certificates from their employer educational institutions when they leave their job. Many even have to forego their better prospects as they are not able to recover their documents in time.
Read the notice here: NOTICE
University Grants Commission
[Public Notice dt. 11-08-2020]
Is it true?…