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Uttaranchal HC | Justice Ravi Vijaykumar Malimath appointed as Acting Chief Justice

Uttaranchal HC | Justice Ravi Vijaykumar Malimath appointed as Acting Chief Justice

Justice Ravi Vijaykumar Malimath, senior-most Judge of the Uttarakhand High Court, to perform the duties of the office of Chief Justice of

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Published on July 17, 2020July 17, 2020By Bhumika Indulia

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Justice Ravi Vijaykumar Malimath, senior-most Judge of the Uttarakhand High Court, to perform the duties of the office of Chief Justice of that High Court with effect from 28th July, 2020 consequent upon the retirement of Shri Justice Ramesh Ranganathan, Chief Justice, Uttarakhand High Court.

NOTIFICATION

Ministry of Law and Justice

[Notification dt. 16-07-2020]

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Acting Chief Justice Appointment Justice Ravi Vijaykumar Malimath Uttaranchal High Court

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One comment

Dharmendra Singh Oct 26, 2020

Congratulations !!

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