Centre for Public Law at ILS Law College has organized a series of discussions on landmark pronouncements of Supreme Court at 70.
We inaugurated the series with an analysis of A K Gopalan with a very  power-packed panel and it gives us immense pleasure to conclude the season 1 of this series on a high note  with a reflection on the fifth case at 70 “Kusaldas Advani at 70 – Revisiting Writ of Certiorari, Prohibition and Declaration”
We have a distinguished panel consisting of
1. Justice A.P. Sahi (Chief Justice, Madras High Court)
 
2. Mr Arvind Datar (Senior Advocate, Supreme Court)
 
3. Professor Arun K. Thiruvengadam (Professor, Azim Premji University)
 
4. Mr Sharath Chandran Advocate, Madras High Court)
Moderated by:
Dr Sanjay Jain, Associate Professor, Additional Charge, Principal, ILS Law College
Date: 18th of July, 2020
Time: 4:30 pm to 6:30 pm
To join click on this Google Meet link: Click HERE
To watch  the Webinar on YouTube, click here
The webinar will be broadcasted live on our Facebook page, “Centre for Public Law, ILS”
The YouTube links for our previous webinars are :
1) A.K Gopalan at 70 – click HERE
2) Romesh Thappar at 70- Click HERE
3) Champakam Dorairrajan at 70- click HERE
4) Sankari Prasad at 70- click HERE

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