EBC releases 1st Edition of — Through the Lens of a Maritime Law: A World View [Edn. 2020] | What are you waiting for? Get your copy soon!

Through the Lens of Maritime Law: A World View by NLU Odisha A ship in port is safe. But that’s not what

A ship in port is safe. But that’s not what ships are built for!

Maritime has immense prospects in India and we, as the Centre for Maritime Law, beacon in building a platform of research and excellence in the field of maritime. Established in 2015, the Centre strives to deliver the positioning gleam by recognizing refinement in the study of maritime through dedicated research and discourse.

With the legal field undergoing a sea-change, the need for an academic discussion cannot be understated to align our marine laws with the paradigm shift. We are being blessed by the presence of eminent scholars to share their perspective in the colloquy.

The release of this book beholds the vision of disseminating an extensive grasp of various national and international aspects of Maritime Law. We believe in being the instrument of change and we aspire to be one! The Centre will be on a voyage for opportunities. After all, deep-sea holds secrets too!

— Centre for Maritime Law


Click on the link below to own a copy:

https://www.ebcwebstore.com/product_info.php?products_id=99095930

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