JUDGMENTS/ORDERS


Procedural Relaxations| SC’s March 23 order on extension of limitation not applicable to the period of filing charge sheet under Section 167(2) CrPC

Migrant Workers| Transportation of stranded migrant workers must be completed in next 15 days

Payment of Salary/Wages| SC asks employers and workers to reach settlement in dispute regarding payment of wages for lockdown period

Health Care| Prescribe uniform reasonable rates for treatment; Install CCTV cameras in Hospitals: SC issues elaborate directions

Health Care| Direct States to pay salaries to Doctors and healthcare workers: SC tells Centre

Health Care| “A very sorry state” of Delhi Hospitals; SC Asks all States to submit status report on Government Hospitals

CA Exams| SC asks ICAI to submit modified Notification with a flexible opt-out scheme by Thursday

Board exams| SC refuses to interfere; Rajasthan Class 10 Board exams to continue as per schedule

Board exams| SC disposes of all petitions as CBSE and ICSE propose to cancel pending Board Exams

Protection Homes| 35 out of 57 Children in a Chennai Protection home get infected; SC seeks report on all Protection homes

Rath Yatra| SC modifies order; Jagannath Puri Rath Yatra to take place in a restricted manner

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