Philomath, in association with Chetan Anand & Associates and Rayat College of Law is organizing the Philomath National Virtual Moot Court, 2020. The Online Moot Court Competition being the flagship event of Philomath will witness the presence of various dignitaries, sumptuous prizes and a challenging yet fair procedure. The theme is Constitutional Law and the problem shall be kept contemporary and simplified. It is a person’s research that can glorify the simplest of subjects. Multiple steps have been taken to pull out the weeds of bias and luck ensuring that only the meritorious may proceed.

Prizes include cash prizes, publications and internships with various offices. Last date to seek clarifications is June 14, 2020 and registration ends on June 22, 2020.

The registration fee is ?500, and the brochure, registration form & moot proposition can be found here. All queries can be directed to philomathvmc@gmail.com.

Brochure (4)

 

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