Lucknow University moot court Association is organising a webinar – Law 2.0: Aftermath of a pandemic” in collaboration with Twinwood Law Practice Limited,U.K.
 It is a series of interactive webinar which will be held from 13th-15th June 2020.
 LUMA takes great pride in hosting this webinar under the guidance of our *Honourable Chief Guest Prof. Balraj Chauhan,Vice Chancellor, DNLU, Jabalpur*.
 Our keynote speakers are:
  • Mr. Harjot Singh, Director,Twinwood Law Practice Limited, Birmingham,U.K.
  • Dr. Sharin Shahjahan Naomi, Assistant Professor of Gender studies, Asian University for Women.
  • Dr. Shikha Kamboj, Assistant Professor, Faculty of Law, University of Delhi.
  • Ms. Yugichha Sangroula, Assistant Professor, Kathmandu School of Law.
  • Sri Raman Kumar Sharma, Judicial Magistrate,Ajmer, Rajasthan.
There is no fees for the webinar.We have limited seats i.e. 200 for national students and 100 for international students. Last date for registration is 11th June,2020.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.