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SC Collegium recommends elevation of a Judicial Officer as Judge of Kerala HC

SC Collegium recommends elevation of a Judicial Officer as Judge of Kerala HC

Published on May 13, 2020May 13, 2020By Bhumika Indulia

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Collegium Statement

Supreme Court Collegium has recommended elevation of Shri K. Haripal, Judicial Officer, as Judge of the Kerala High Court.

Supreme Court of India

[Collegium Statement dt. 13-05-2020]

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