E-inauguration of two virtual courts for ‘Traffic challans Captured via Cameras’ to be held today

It is brought to the notice of all concerned that two virtual courts for ‘Traffic challans Captured via Cameras’ will be e-inaugurated on 13th May 2020, at 5.00 p.m. by Hon’ble Dr. Justice D.Y. Chandrachud, Judge, Supreme Court of India (Chairman, eCommittee) in the august presence of Hon’ble Mr. Justice D.N. Patel, Chief Justice, Delhi High Court and other Companion Judges of this Court.

This newly developed application would enable disposal of traffic challan from the comfort of one’s home/office/shop or any other place, without visiting the court.

The webinar will be e-attended by the Hon’ble Judges of this Court, Members of eCommittee, District & Sessions Judges, judicial officers, Executive Committee of Delhi High Court Bar Association and District Court Bar Associations, Registrars/Joint Registrars of Delhi High Court, Senior Officers of Delhi Police and Delhi Traffic Police, Officers of NIC, Officers of SBI, Advocates, staff of Delhi High Court/District Courts and general public.

The Webinar can be joined from 4.30 p.m. onwards on 13th May, 2020 (Wednesday) by clicking the link given below:

 CLICK HERE 

Read the circular here: CIRCULAR


Delhi High Court

[Circular dt. 12-05-2020]

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