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In compliance of the said Order of NDMA, Ministry of Home Affairs (MHA) has issued an Order dated 24.03.2020 under Section 10(2)(l) of the Disaster Management Act, directing the Ministries/ Departments of Government of India, State/Union Territory Governments and State/ Union Territory Authorities to take effective measures for ensuring social distancing so as to prevent the spread of COVID-19 in the country. The Order shall remain in force, in all parts of the country, for a period of 21 days with effect from 25.03.2020.

To check the guidelines on measures to be taken for containment of COVID-19 Epidemic in the country:

Click here to see  MHA Order

Click here to see Guidelines

Ministry of Home Affairs

[Source: PIB]

[Press Release dt. 24-03-2020]