President appoints the following Additional Judges to be Judges of Karnataka High Court with effect from the date they assume charge of their respective offices.:

(i) Mohammad Nawaz,

(ii) Harekoppa Thimmanna Gowda Narendra Prasad,

(iii) Ashok Golappa Nijagannavar,

(iv) Hethur Puttaswamygowda Sandesh, and

(v) Krishnan Natarajan 


Ministry of Law and Justice

[Notification dt. 21-02-2020]

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