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SC Collegium reiterates recommendation for appointment of Advocate Aniruddha Roy as Judge of Cal HC

SC Collegium reiterates recommendation for appointment of Advocate Aniruddha Roy as Judge of Cal HC

Published on January 30, 2020By Bhumika Indulia

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The Supreme Court Collegium resolved to reiterate its recommendation dated 24-10-2018 for the appointment of Shri Aniruddha Roy, Advocate, as Judge of the Calcutta High Court.

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[Collegium Resolution dt. 30-01-2020]

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