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SC Collegium Resolution | Proposal of elevation of Advocate Manish Shishodia as Judge of Rajasthan HC, approved

SC Collegium Resolution | Proposal of elevation of Advocate Manish Shishodia as Judge of Rajasthan HC, approved

Published on January 23, 2020January 28, 2020By Bhumika Indulia

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Supreme Court Collegium after taking into consideration the material on record, has approved the proposal for elevation of Shri Manish Shishodia, Advocate as Judge of the Rajasthan High Court.

[Supreme Court Collegium]

[Resolution dt. 22-01-2020]

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Advocate Manish Shishodia Elevation as Judge Rajasthan High Court Supreme Court Collegium

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Previous storyCabinet approves extension, of tenure of Commission, constituted under Art. 340 of the constitution to examine the issue of sub-categorization within OBC’s in Central List

Next storySC Collegium has approved the proposal for elevation of Advocate Abhay Kumar Ahuja as Judge of Bombay HC

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