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Appointments & Transfers
Bombay HC | Appointment of Additional Judges

Bombay HC | Appointment of Additional Judges

Published on January 13, 2020January 13, 2020By Bhumika Indulia

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President appoints the following as the Additional Judges of the Bombay High Court:

Amit Bhalchandra Borkar
Shrikant Dattatray Kulkarni

Ministry of Law and Justice

[Notification dt. 10-01-2020]

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