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Andhra Pradesh HC | Appointment Order of 4 Judges of the Court

Andhra Pradesh HC | Appointment Order of 4 Judges of the Court

President appoints the following as the Judges of the Andhra Pradesh High Court: Rao Raghunandan Rao Battu Devanand Donadi Ramesh Ninala Jayasurya

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Published on January 13, 2020January 13, 2020By Bhumika Indulia

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President appoints the following as the Judges of the Andhra Pradesh High Court:

Rao Raghunandan Rao
Battu Devanand
Donadi Ramesh
Ninala Jayasurya

Ministry of Law and Justice

[Notification dt. 10-01-2020]

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