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Jharkhand HC | Three Additional Judges to be Permanent Judges

Jharkhand HC | Three Additional Judges to be Permanent Judges

Order of appointment of 3 Additional Judges to be the Permanent Judges President appoints the follwoing Additional Judges to be the Permanent

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Published on December 11, 2019December 12, 2019By Bhumika Indulia

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Order of appointment of 3 Additional Judges to be the Permanent Judges

President appoints the follwoing Additional Judges to be the Permanent Judges of Allahabad High Court:

Justice Rajesh Kumar
Justice Anubha Rawat Choudhary
Justice Kailash Prasad Deo

Ministry of Law and Justice

[Notification dt. 10-12-2019]

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