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Allahabad HC | Appointment of 9 Additional Judges

Allahabad HC | Appointment of 9 Additional Judges

Order of Appointment of 9 Additional Judges President is pleased to appoint the following as the Additional Judges of the Allahabad High

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Published on December 11, 2019December 10, 2019By Bhumika Indulia

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Order of Appointment of 9 Additional Judges

President is pleased to appoint the following as the Additional Judges of the Allahabad High Court, in order of seniority for a period of 2 years:

Vipin Chandra Dixit
Shekhar Kumar Yadav
Ravi Nath Tilhari
Deepak Verma
Goutam Chowdhary
Shamim Ahmed
Dinesh Pathak
Manish Kumar
Samit Gopal

Ministry of Law and Justice

[Notification dt. 10-12-2019]

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