Justice Arun Mishra, Judge, Supreme Court, nominated as Chairman of — Supreme Court Legal Services Committee

S.O. 4319(E).—In exercise of the powers conferred by Section 3A of the Legal Services Authorities Act, 1987 (39 of 1987) read with

S.O. 4319(E).—In exercise of the powers conferred by Section 3A of the Legal Services Authorities Act, 1987 (39 of 1987) read with Rule 10 of the National Legal Services Authority Rules, 1995, the Central Authority hereby nominates Mr. Justice Arun Mishra, Judge, Supreme Court of India, as Chairman of the Supreme Court Legal Services Committee with immediate effect and makes the following amendments in its Notification No. S.O.115(E) dated 09.02.2000, namely:-

In the said Notification, for the serial number (1) and the entries relating thereto, the following shall be substituted namely:-

1. “MR. JUSTICE ARUN MISHRA – CHAIRMAN”
Judge, Supreme Court of India.


Ministry of Law and Justice

[Notification dt. 29-11-2019]

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