Sikkim HC | Orders of appointment of the Chief Justice of the Court

President is pleased to appoint Justice Arup Kumar Goswami, Judge of the Gauhati High Court, to be the Chief Justice of the

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President is pleased to appoint Justice Arup Kumar Goswami, Judge of the Gauhati High Court, to be the Chief Justice of the Sikkim High Court with effect from the date he assumes charge of his office.

Ministry of Law and Justice 

[Notification dt. 03-10-2019]

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