President appoints Justice Chandra Villa Koyanalipilla Abdul Rehim, the senior-most Judge of the Kerala High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Justice Hrishikesh Roy relinquishes the charge as the Chief Justice of the Kerala High Court consequent upon his appointment as a Judge of the Supreme Court of India.


Ministry of Law and Justice

[Notification dt. 20-09-2019]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.