President appoints the following Additional Judges of the Calcutta High Court, to be Judges of the Calcutta High Court with effect from the date they assume charge of their respective offices.

(1) Rajasekhar Mantha,

(2) Sabyasachi Bhattacharyya,

(3) Moushumi Bhattacharya,

(4) Shekhar B. Saraf, and

(5) Rajarshi Bharadwaj,


Ministry of Law and Justice

[Notification dt. 04-09-2019]

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