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Collegium Resolution | Justice P.V. Sanjay Kumar, Judge, Telangana HC to be transferred to P&H HC

Collegium Resolution | Justice P.V. Sanjay Kumar, Judge, Telangana HC to be transferred to P&H HC

The Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde, N.V. Ramana, Arun Mishra and R.F. Nariman, JJ. resolves to recommend that

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Published on September 2, 2019September 2, 2019By Bhumika Indulia

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The Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde, N.V. Ramana, Arun Mishra and R.F. Nariman, JJ. resolves to recommend that Mr. Justice P.V. Sanjay Kumar, Judge, Telangana High Court, be transferred, in the interest of better administration of justice, to Punjab & Haryana High Court.

[Collegium Resolution dt. 28-08-2019]

Supreme Court of India

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Collegium Resolution Punjab and Haryana High Court Telangana High Court Transfer

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