The National University of Advanced Legal Studies (NUALS), Kochi is pleased to announce that the 6th edition of the NUALS International Maritime Law Arbitration Competition (NIMLAC) will be held on October 18-20, 2019.

NIMLAC is the flagship Moot Court Competition of NUALS, and has continually been host to an excellent standard of mooting. We believe in educating all involved, and thus will continue our practice of conducting academic sessions on Maritime Law for participants and judges during the course of the Competition.

Over the years, NIMLAC has had the privilege of associating with some of the most well-known names in the field of Maritime Arbitration: Rajah & Tann, Asia; Callidus Legal, and Nimble Legal, UAE, amongst others. Building on the success of its previous five editions, NIMLAC 2019 promises to be a Competition par excellence.

Registration Procedure

Provisional Registration for the Competition is now open, and can be completed by filling up the form available here.

Final Registration and Payment of Registration Fees will begin on August 1, 2019, and will be available on our Website.

Dates and Deadlines

The important dates are provided below, and the entire schedule can be accessed here.

Release of Invite, and Provisional Registration July 20, 2019
Release of the Case Study July 25, 2019
Commencement of Final Registration August 1, 2019
Last date for Registration September 5, 2019
Deadline for submission of soft copy of memorials September 30, 2019

[11:59 PM, Indian Standard Time]

Dates of the Competition October 18 – 20, 2019

 

Contact Information

For any queries, feel free to drop us an email at: maritimemoot@nuals.ac.in.

You can also contact:

Manu Shekhar Sharma, Secretary, Moot Court Society, NUALS

+91 96505 99814

Shashwat Bhaskar, Convener, NIMLAC 2019

+91 85588 85598

Christy C. Bose, Co-Convener, NIMLAC 2019

+91 99615 07590

Official Links:

The Website: moot.nuals.ac.in

The Rules of Procedure are available here.

The Official Schedule is available here.

NIMLAC 2019 – The Brochure

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