President appoints Justice Raghvendra Singh Chauhan of Telangana High Court to be the Chief Justice of the Telangana High Court with effect from the date he assumes charge of his office.


[Notification dt. 19-06-2019]

Ministry of Law and Justice

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One comment

  • Respected sir,
    I am Ebenezer from Hyderabad, I want to get an appointment with chief justice of Telangana.. on case purpose… How to get it.. and what is the procedure…

    Appreciate your time and help

    Thanking you
    Ebenezer

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