Supreme Court: The vacation bench of Deepak Gupta and Surya Kant, JJ has deferred the hearing on a plea seeking protection of doctors in Government hospitals, saying since doctors have called off their strike in West Bengal and other states, there is no urgency to hear the matter. The bench said it will not issue notice to the Centre but will keep the larger issue of protection of doctors open.

“We agreed to hear the plea today as there was a strike by doctors and medical fraternity in West Bengal and other states. The strike has been called off and there appears no urgency to hear the petition. List (the matter) before an appropriate bench,”

Meanwhile, the Indian Medical Association has also filed an impleadment application seeking the court’s intervention into the plea already filed, saying protection needs to be provided to doctors across the country. The bench said it needs to take a holistic view in providing security to doctors.

“We understand it is a serious issue but we can’t provide security to doctors at the cost of other citizens. We have to take a holistic view. We have to look at the larger picture. We are not against protection to doctors,”

Doctors in Bengal had been on strike since two of their colleagues were assaulted allegedly by relatives of a patient after he died last week. They called off their protest Monday night after West Bengal Chief Minister Mamata Banerjee in a meeting assured them of steps by her Government to scale up security at state-run hospitals in the state.

The plea in the Supreme Court was filed on 14.06.2019 to seek directions to Union ministries of home affairs and health and West Bengal to depute government-appointed security personnel at all state-run hospitals to ensure safety and security of doctors. It had also sought directions to Bengal government to take the strictest legal and penal action against those who assaulted the two junior doctors at a hospital in Kolkata. The plea had cited an IMA data to say that more than 75 percent doctors across the country have faced some form of violence. It said the study concluded that 50 percent violent incidents have taken place in the Intensive Care Unit of hospitals and in 70 percent cases, relatives of patients were actively involved.

(Source: PTI)

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