President appoints Shri Anoop Chitkara, to be a Judge of the Himachal Pradesh High Court with effect from the date he
assumes charge of his office.

Jyotsna Rewal Dua, to be Additional Judge of the Himachal Pradesh High Court, for a period of two years, with effect from the date she assumes charge of her office.


[Notification dt. 29-05-2019]

Ministry of Law and Justice

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