President appointed Justice Raghvendra Singh Chauhan, senior-most Judge of the Telangana High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Shri Justice Thottathil Bhaskaran Nair Radhakrishnan relinquishes charge of the office of the Chief Justice of the Telangana High Court consequent upon his transfer as Chief Justice of Calcutta High Court.

[Notification dt. 27-03-2019]

Ministry of Law and Justice

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.