Pursuant to the order dated 26.04.2018 of Madras High Court in Writ Petitions Nos. 14232 and 17778 of 2017, University Grants Commission (UGC) has constituted a Committee consisting of Prof. R.C. Deka, Former Director, AIIMS, New Delhi (Chairman), Dr. O.P. Kalra, Vice-Chancellor Pt. B.D. Sharma University of Health Sciences Rohtak; Prof. (Ms.) Saroj Chooramani Gopal, Former VC, King George Medical University, Lucknow; Prof. Mahesh Verma Director, Maulana Azad Institute of Dental Sciences, New Delhi; Prof.  Dr. Ajay S. Chandanwale, Dean, Byramjee Jeejeebhoy Government Medical College & Sassoon General Hospitals, Pune; Shri S.K. Ray, Former Additional Secretary & Financial Advisor, MHRD and nominee of each of Ministry of Health & Family Welfare, Dental Council of India, Medical Council of India and Ministry of Human Resource Development to regulate the fees chargeable by self-financed Deemed to be Universities in Medical and Dental Courses.

Ministry of Human Resource Development

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