International Court of Justice: Japanese international law professor Yuji Iwasawa was elected a Judge of the International Court of Justice, the UN’s principal judicial body on 22.6.2018. He filled the vacancy left by 85-year-old Hisashi Owada who retired on June 7. He won the votes of 184 countries of the 193 member nations in the UN General Assembly, and the support of all 15 member countries on the UN Security Council. He will serve the remainder of his predecessor’s nine-year term, which runs until 5.2.2021.
Iwasawa is currently a professor of international law at the University of Tokyo graduate school, and most recently served as chairperson of the UN Human Rights Committee. In addition to chairing the UN Human Rights Committee, he served as President of the Japanese Society of International Law, Vice-Chair of the London-based International Law Association, and as Judge and Vice-President of the Asian Development Bank Administrative Tribunal in Manila, Philippines. Iwasawa’s publications include “Domestic Application of International Law,” “Dispute Settlement in the WTO” and “Third Parties Before International Tribunals: The ICJ and the WTO.”

[Source: today.law.harvard.edu]

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