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Appointments & Transfers
Shri Om Prakash Rawat appointed Chief Election Commissioner

Shri Om Prakash Rawat appointed Chief Election Commissioner

Published on January 22, 2018January 22, 2018By Saba

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The President in pursuance of clause (2) of Article 324 of the Constitution, appointed Shri Om Prakash Rawat as the Chief Election Commissioner with effect from the 23rd January, 2018.

Ministry of Law and Justice

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Previous storyTax Return Preparer (Amendment) Scheme, 2018 notified

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