Considering the continued hostility and violence on the part of the National Socialist Council of Nagaland – Khaplang (NSCN-K) against the Indian security personnel, from their bases in Myanmar, the Government of India on 16-9-2015 declared NSCN-K as an unlawful organisation for a period of 5 years, under the Unlawful Activities (Prevention), Act 1967. 

-Ministry of Home Affairs

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