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On 13-04-2015, President of India appointed Shri Ramendra Jain to be an Additional Judge of the Punjab & Haryana High Court for a period of two years with effect from the date he assumes charge of his office.
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On 13-04-2015, President of India appointed Shri Ratnaker Bhengra to be an Additional Judge of the Jharkhand High Court for a period of two years with effect from the date he assumes charge of his office.
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On 13-04-2015, President of India appointed Shri Krushna Ram Mohapatra, Shri Jatindra Prasad Das and Dr. Durga Prasanna Choudhury to be Additional Judges of the Orissa High Court for a period of two years with effect from the date they assume charge of their respective offices.
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On 13-04-2015, President of India appointed Smt. Nilu Agrawal and Shri Sudhir Singh to be Additional Judges of the Patna High Court for a period of two years with effect from the date they assume charge of their respective offices.
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On 13-04-2015, President of India appointed Shri Justice Pazhayanur Narayanan Prakash, Smt. Justice Pushpa Sathyanarayana, Shri Justice Kandasamy Kalyanasundaram, Shri Justice S. Vaidyanathan, Shri Justice R. Mahadevan, Shri Justice V.S. Ravi, Shri Justice Gopalakrishnan Chockalingam, and Miss Justice V.M. Velumani, Additional Judges of the Madras High Court to be Judges of the Madras High Court with effect from the date they assume charge of their offices.
