Shri Justice Pavan kumar Bhimappa Bajanthri transferred as an Additional Judge of Punjab and Haryana High Court On 16-03-2015, Shri Justice Pavan kumar Bhimappa Bajanthri, Additional Judge of the Karnataka High Court was transferred as an Additional Judge of Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on March 18, 2015October 14, 2015By Sucheta On 16-03-2015, Shri Justice Pavan kumar Bhimappa Bajanthri, Additional Judge of the Karnataka High Court was transferred as an Additional Judge of Punjab and Haryana High Court. He will assume charge of the new office on or before 17-03-2015. -Ministry of Law and Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Tags : Transfer Leave a comment
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