Shri Justice Ajit Singh transferred as a Judge of Rajasthan High Court On 16-03-2015, Shri Justice Ajit Singh, Judge of the Madhya Pradesh High Court was transferred as a Judge of Rajasthan High Court. Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on March 18, 2015October 14, 2015By Sucheta On 16-03-2015, Shri Justice Ajit Singh, Judge of the Madhya Pradesh High Court was transferred as a Judge of Rajasthan High Court. He will assume charge of the new office on or before 19-03-2015. -Ministry of Law and Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Tags : Transfer Leave a comment
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