Khaitan & Co advises Book Running Lead Managers on Carlsberg India’s proposed IPO

Khaitan & Co acted as Indian legal counsel to the Book Running Lead Managers in relation to the proposed initial public offering of equity shares of Carlsberg India Limited, by way of an offer for sale by South Asian Breweries Pte. Ltd. Carlsberg India is part of the Carlsberg Group, which has a 178-year legacy in the global alcobev industry.

Carlsberg India proposed IPO

Khaitan & Co acted as legal counsel to the Book Running Lead Managers as to Indian Law in relation to the proposed initial public offering of equity shares of Carlsberg India Limited by way of an offer for sale by South Asian Breweries Pte. Ltd.

The core team consisted of Aditya Cheriyan (Partner), Oishik Bagchi (Partner), Priya Awasthi (Partner), Ira Pandya (Senior Associate), Reshmi Prabhakar (Senior Associate), Ria Chaudhary (Associate), Mythri Murali (Associate), Harshit Singh (Associate).

Carlsberg India Limited is one of India’s fastest – growing alcobev companies by revenue CAGR from FY 2024 to FY 2026, and is a part of the Carlsberg Group, which has a 178-year legacy in the global alcobev industry.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.