Can AI replace legal research? Not without human judgment, verification and precision. Speaking at the EBC-SCC Student Ambassador Conclave, Sanjoy Ghose, Senior Advocate, Delhi High Court, reflected on an AI hallucination incident in legal proceedings and underscored a fundamental principle: credibility in the legal profession rests on precision and meticulousness.
AI Hallucinations in Legal Research: Sanjoy Ghose Emphasises Precision and Verification
Can AI replace legal research? Not without human judgment, verification and precision. Speaking at the EBC-SCC Student Ambassador Conclave, Sanjoy Ghose, Senior
