The Faculty of Law, Banaras Hindu University, hosted Mr. Pradeep Rai, President of the Supreme Court Bar Association, for an insightful session on litigation and the challenges of building a successful career in the legal profession.
The programme was organised under the aegis of Prof. Pradeep Kumar Singh, Dean, Faculty of Law, BHU, by the Internship, Placement, Career Counselling and Personality Development (IPCP) Cell on 24 October 2026 at 1:00 PM at Mahamana Sabhagar.
Addressing the students, Mr. Rai shared valuable insights into the practical realities of litigation, drawing upon his own professional journey. He particularly highlighted the challenges faced by first-generation lawyers in establishing themselves in the legal fraternity and emphasised the importance of perseverance, professional integrity, consistent hard work and sound legal acumen in building a successful career.
He further underscored the significance of strong research and drafting skills, effective advocacy, courtroom discipline and continuous learning in navigating the legal profession. His address offered students a practical perspective on bridging the gap between academic learning and professional practice, while encouraging them to approach their careers with dedication, confidence and a commitment to justice.
The session was coordinated by Mr. Prabhat Kumar Saha, who facilitated the programme, and concluded with a formal vote of thanks delivered by Mr. J. P. Rai, expressing gratitude to the distinguished speaker, the Dean and all those who contributed to the successful organisation of the event.
The programme reflected the Faculty’s continued commitment to providing students with meaningful professional exposure and guidance through interactions with distinguished members of the legal fraternity.
