The Moot Court Committee (MCC), Faculty of Law, Medicaps University, Indore, proudly announces the 2nd Moot Court Competition, 2027, at the national level, scheduled to be held in a hybrid format, with preliminary rounds online on 8th and 9th January 2027 and advanced rounds on 30th and 31st January 2027 at the university campus in Indore, Madhya Pradesh.
About the Faculty of Law
Medicaps University, Indore, is committed to academic excellence, research, and innovation. The Faculty of Law strives to develop analytical thinking, legal ethics, and professional competence through experiential learning initiatives, including mooting and legal research.
About the Competition
Organised by the Moot Court Committee (MCC), the competition seeks to bridge the gap between theoretical legal education and practical advocacy, encouraging analytical reasoning, teamwork, and professional excellence among law students across India.
Important Dates
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Release of Moot Proposition: 20th October 2026
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Last Date for Registration and Payment: 30th December,2026
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Allotment of Team Codes: 28th December,2026
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Last Date for Clarifications: 1st January,2027
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Soft Copy of Memorial Submission: 3rd January,2027 [11:59 IST]
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Draw of Lots: 7th January,2027 (Online)
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Preliminary Rounds: 8th—9th January,2027 (Online)
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Hard Copy of Memorial Receipt: 20th January, 2027 (5:00 PM), for teams qualifying for further rounds
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Octa-Finals, Quarter-Finals and Semi-Finals: 30th January,2027
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Final Round and Valedictory Ceremony: 31st January,2027
Venue for Advanced Rounds: Faculty of Law, Medicaps University, A.B. Road, Pigdambar, Rau, Indore — 453331.
Prizes and Awards
Prizes worth ₹3,00,000 will be awarded across the following categories:
All registered participants will receive one month of complimentary access to the SCC Online Web Edition. Certificates of Merit will be awarded to teams qualifying for the Octa-Finals and subsequent rounds.
Eligibility and Registration
The competition is open to students enrolled in three-year LL.B., five-year integrated LL.B., or LL.M. programmes at recognised institutions across India.
Registration Fee: ₹3,000 per team, inclusive of working lunch for participating teams on 30th and 31st January 2027.
Last Date for Registration: 30th December,2026 [11:59 PM IST]
Brochure: https://drive.google.com/file/d/13ujw7fzOkdUfhcSuYPy9dgSya40Pb44g/view?usp=sharing
Registration Form: https://forms.gle/XFMFgCixttnu8AQH7A
Participants must make their own arrangements for travel, local transportation, and accommodation. The Organising Committee will not provide accommodation or transportation.
Chief Patron and Patrons
Chief Patron: Shri R.C. Mittal, Chancellor, Medicaps University
Patrons:
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Dr. D.K. Patnaik, Vice Chancellor, Medicaps University
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Dr. Birajashis Pattnaik, Pro-Vice Chancellor, Medicaps University
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Dr. Srinivas Shirur, Dean, Faculty of Law, Medicaps University
Convenor
Dr. Priyamvada Tiwari
Head of the Department, Faculty of Law, Medicaps University
Organising Committee
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Prof. Sakshi Soreng
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Prof. Harshita Bindaiya
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Prof. Ayushi Sharma
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Prof. Paritosh Sharma
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Prof. Janardan Singh
Contact Information
MCC Faculty Coordinators
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Prof. Harshita Bindaiya: 7024850352
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Prof. Ayushi Sharma: 9424761094
Student Coordinators
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Aastha Kumari: 9472197454
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Rohit Raikawar: 9111215556
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Vedant Patidar: 9644973747
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Rashi Markam: 8839775494
Email: mcc.fol@medicaps.ac.in
