The Moot Court Committee of Amity Law School, Amity University Rajasthan, is delighted to invite you to the Amity National Moot Court Competition 2026!
The competition will be conducted in two phases:
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4th November 2026 — Preliminary & Quarter-Final Rounds (Online Mode)
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21st November 2026 — Semi-Final & Final Rounds (Offline Mode at Amity University Jaipur)
This competition provides an exceptional platform for law students to sharpen their advocacy skills and gain valuable exposure to real-world litigation practices. It not only helps participants enhance their research, drafting, and oral argument abilities but also builds their confidence in handling complex legal issues. In addition, the event offers an exciting chance to compete for attractive cash prizes, making the experience both professionally rewarding and personally motivating.
About Amity Law School
Established in 2008 under Amity University Rajasthan, Amity Law School (ALS) aims to provide world-class legal education in the state and the country. It is recognized for creating a legacy of leadership, professional expertise, and excellence. ALS is affiliated with Amity University and approved by the Bar Council of India.
Eligibility
The competition is open to students who are duly enrolled and pursuing a 5-year or 3-year law program from an institution recognized by the Bar Council of India.
Details of the Competition
For access to the official brochure and moot proposition pertaining to the competition, kindly refer to the link provided below: https://drive.google.com/drive/folders/1Io369QY7q13wfQXU_8uNUd29VUwXK_cO?usp=sharing
Important Dates
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Moot Problem Release |
20th September 2026 |
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Registration Opens |
20th September 2026 |
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Last Date for Registration |
20th October 2026 |
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Last Date for Seeking Clarifications |
20th October 2026 |
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Soft Copy Submission of Memorials |
27th October 2026 |
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Draw of Lots |
2nd November 2026 |
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Inaugural Ceremony |
4th November 2026 |
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Preliminary & Quarter-Final Rounds |
4th November 2026 (Online) |
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Semi-Final & Final Rounds |
21st November 2026 (On Campus) |
Registration Fee: ₹3,000/- + 18% GST (The registration fee is non-refundable)
Registration & Payment
Teams can complete the registration by making the payment through the official payment link and subsequently submitting the registration form.
Payment Link: https://amity.edu/EventsPg/jaipur/JAIPURNMCC2026
Registration Link: https://forms.gle/zyTaNer63p74Traj6
Teams are advised to complete the registration process within the prescribed deadline.
Why to Participate?
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Enhance your legal research and drafting skills
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Develop persuasive oral advocacy and argumentation
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Gain practical exposure to the art of mooting
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Engage with complex legal issues
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Compete with law students from institutions across the country
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Get an opportunity to showcase your advocacy skills at a national platform
We warmly invite law students from across the country to participate in this prestigious competition and make the most of this enriching academic and professional experience.
For Further Information, mail us at mccamityjaipur@gmail.com
Student Co-coordinators:
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Gojit Agrawal — 9639608247
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Manjari Saxena — 6378848588
Moot Court Committee of Amity Law School, look forward to your enthusiastic participation in the Amity National Moot Court Competition 2026!

