Watch Jan Kunstyr, Legal Director, Dispute Resolution Team, Sherrads, discusses how counsels navigate disputes across borders, what makes London an important seat, and how can emerging jurisdictions compete with established seats.
Watch full conversation only on SCC Online YouTube Channel.
Interview with Jan Kunstyr on cross-border disputes and arbitral seats at India Digital ADR Summit 2026
Watch Jan Kunstyr, Legal Director, Dispute Resolution Team, Sherrads, discusses how counsels navigate disputes across borders, what makes London an important seat,
