Vidhi Darpan Law Journal invites submissions for its upcoming issue; Deadline 5 December 2026

Vidhi Darpan Law Journal is a peer-reviewed law journal published under the banner of S.K.J. Law College. Its ISSN is 3108-2319. The journal provides a platform for legal scholarship, research-based analysis and informed discussion of established and emerging areas of law.

Vidhi Darpan Law Journal Call for Papers 2026

S.K.J Law College invites original, unpublished and innovative legal research papers for an upcoming issue of Vidhi Darpan Law Journal. The journal is peer-reviewed and aims to advance legal knowledge and encourage rigorous scholarly dialogue.

⮚ About the Organisation

Sri Krishna Jubilee Law College, L.P. Shahi Path, Gannipur, Muzaffarpur, Bihar, promotes legal education and scholarship. Through its academic and research initiatives, the institution encourages critical engagement with legal principles, institutions, policies and contemporary social challenges.

⮚ About the Journal

Vidhi Darpan Law Journal is a peer-reviewed law journal published under the banner of S.K.J. Law College. Its ISSN is 3108-2319. The journal provides a platform for legal scholarship, research-based analysis and informed discussion of established and emerging areas of law.

⮚ About the Call for Papers

The journal invites original, unpublished and innovative research papers for its forthcoming issue. Contributions should demonstrate sound legal reasoning, a clear research focus, engagement with relevant authorities and a meaningful contribution to legal debate. Submissions relating to doctrinal, empirical, comparative or interdisciplinary legal research are welcome where relevant to the subject.

⮚ Eligibility

Academicians, research scholars, students, legal practitioners and other legal professionals are welcome to contribute. Each submission must be the author’s original work and must not have been previously published. Authors should ensure that the manuscript is not simultaneously under consideration by another publication.

⮚ Theme and Sub-themes

The call is open to papers across the field of law. Suggested themes include, but are not limited to:

  • Constitutional Law and Human Rights

  • Criminal Law and Justice

  • Corporate and Commercial Law

  • Environmental Law

  • Cyber Law and Technology

  • International Law

  • Women’s and Child Rights

  • Legal Education and Research

  • Any other emerging area of law

⮚ Submission Categories

The call expressly invites original legal research papers/articles. Papers may address any of the suggested themes or another relevant and emerging area of law. The poster does not specify separate categories for case comments, book reviews or legislative notes; authors proposing these formats should confirm their suitability with the editorial team before submission.

⮚ Formatting Guidelines

  • Length: 3,000—5,000 words, inclusive of footnotes.

  • File format: Microsoft Word (doc or .docx).

  • Font and layout: Times New Roman, 12-point font, with 1.5-line spacing.

  • Citation style: Indian Law Institute (ILI) Citation Style.

  • Originality: the similarity index must be below 10%. All submissions will be subject to plagiarism/similarity checks.

⮚ Submission Guidelines

Submit only a complete, carefully proofread manuscript. Ensure that citations are accurate and consistently formatted, and that the paper clearly identifies its research question, argument and conclusions. Authors are responsible for ensuring originality and for obtaining permission for any third-party material reproduced in the paper, where required. Submissions that do not meet the stated word limit, formatting or originality requirements may not be considered.

⮚ Submission Procedure

Use the “For Submission” QR code on the official Call for Papers poster to access the submission route. Use the separate “For Guidelines” QR code for submission instructions. Before submitting, verify that the manuscript follows the journal’s word limit, formatting, citation and originality requirements. The poster does not list a direct submission email address; use the designated submission route or contact the journal for clarification

Submission form

Guidelines

⮚ Submission Deadline: – 05th December 2026

⮚ Acceptance Notice: – 24th December 2026

⮚ Expected Publication: – February 2027

⮚ Contact Information

For queries about the call or submission process, contact:

Email: vidhidarpan@skjlawcollege.ac.in

Institution: S.K.J. Law College, L.P. Shahi Path, Gannipur, Muzaffarpur, Bihar.

⮚ Official Link :- Official journal webpage: https://www.skjlawcollege.ac.in/vidhi-darpan-law-journal

Publication Fee: No Publication Fee

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