Khaitan & Co advised Brookfield Asset Management on the acquisition of a portfolio of 8 warehousing assets across multiple cities from ESR Group.
The core team consisted of Aashutosh Sampat (Partner), Harsh Parikh (Partner), Harsh Khemka (Partner), Amruta Joshi (Partner), Rohan Shrivastava (Partner), Sharan Sanil (Counsel), Karan Dattani (Principal Associate), Shrey Himanshu Bheda (Principal Associate), Avishek Banerjee (Senior Associate), Vanshika M Banthia (Associate), Aman Nayar (Associate), Arth Manish Ghiya (Associate) and Divyank Dewan (Associate) with assistance from the following:
Corporate diligence and insurance aspects: Meha Patel (Principal Associate), Vishnu Vasudevan Chengath (Senior Associate), Shrey Chhabra (Associate) and Shruti Milind Thakare (Associate);
Title diligence: Gaurav Dasgupta (Partner), Avnish Sharma (Partner), Sudheer Madamaiah (Partner), Alpesh Parekh (Partner), Siddharth Godha (Counsel), Kartik Shiv Kumar (Counsel), Rupali Singh (Principal Associate), Nikunj Jhunjhunwala (Principal Associate), Vanya Amol Umranikar (Principal Associate), Deepesh Pillai (Senior Associate), Diwankar Sethi (Senior Associate), Subhashini Pandey (Senior Associate), Rugved Sanjay Upadhye (Associate), Subhadip Choudhuri (Associate) and Darsha Prakash (Associate);
Debt aspects: Dr Siddharth Srivastava (Partner) and Rashneet Kaur (Counsel);
Anti-trust aspects: Anisha Chand (Partner) and Yatharth V Singh (Senior Associate);
EIR diligence (solar installations): Dibyanshu (Partner), Sathyajith Nair (Principal Associate) and Shivam Gour (Associate);
Restructuring aspects: Vishnu Shriram (Partner).
The Firm role included preparation of diligence reports and transaction documents, structuring of the transaction, and procurement of W&I insurance policy.

