Khaitan & Co advised Multiples Private Equity (on a Chinese walls basis) on its aggregate USD 100 million investment in Brahma AI Holdings Limited and Brahma AI Services India Limited through execution of share subscription agreements with the Brahma Group.
Brahma AI Holdings Limited and Brahma AI Services India Limited are the holding and operating entities of Brahma AI — the AI-native operating system for enterprise audiovisual content.
The core team consisted of Shishir Vayttaden (Partner), Aishwarya K (Partner), Tawishi Beria (Senior Associate) and Jahnavi Yalavarthi (Associate) with assistance from the following:
Regulatory aspects: Sahil Shah (Partner);
Due diligence: Aishwarya K (Partner), Tawishi Beria (Senior Associate), Bhaskar Vishwajeet (Associate), Jahnavi Yalavarthi (Associate) and Angad Banerji (Associate);
Intellectual property related aspects: Nirupam Lodha (Partner), Malika Nandkeolyar (Principal Associate) and Gautam Wadhwa (Senior Associate);
Employment and labour related aspects: Vinay Joy (Partner), Srishti Ramkrishnan (Partner), Aditya J Nair (Senior Associate) and Ajay Kranthi Kothwal (Associate);
Data protection related aspects: Supratim Chakraborty (Partner), Shramana Dwibedi (Principal Associate) and Himeli Chatterjee (Senior Associate);
Anti-trust related aspects: Anshuman Sakle (Partner) and Armaan Gupta (Principal Associate).
