On 5 October 2026, the Ministry of Finance notified the interest rate applicable to deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and Gratuity Funds.
The interest rate will take effect from 1 October 2026.
Key Highlights
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The interest rate applies to deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and Gratuity Funds.
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The notification determines the rate of return payable on deposits maintained under the Special Deposit Scheme by eligible non-government provident funds, superannuation funds and gratuity funds.
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For the quarter ending December 2026, such deposits will continue to earn interest at 7.1% per annum.
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The notified rate will be applicable for the period 1 October 2026 to 31 December 2026.
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By retaining the rate at 7.1%, the Government has ensured continuity and predictable returns for eligible provident, superannuation and gratuity funds during the quarter.
[Special Deposit Scheme interest rate Notification, dated 05-10-2026]
