Watch episode 2 of Law, Camera & Conversations by SCC Times where Advocate Anusha Soni engages with Sajan Poovayya, Senior Advocate, Supreme Court of India, and Arun Sadhanand Prabhu, Partner & Co-Head (Digital), Cyril Amarchand Mangaldas, on data privacy, surveillance and India’s digital future. Watch the full episode on the SCC Online YouTube channel.
