In the pilot episode of SideBar Spotlight, Simran Kohli, Adv speaks with Pooja Mahajan, Founding Partner, Chandhiok & Mahajan Advocates & Solicitors; Sameer Jain, Founder & Managing Partner, PSL Advocates & Solicitors; and Shri Venkatesh, Founding Partner, SKV Law Offices.

In this segment, the conversation turns to period leave, menstrual health and workplace policies. Watch the full episode only on SCC Online YouTube Channel.

 

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