In this exclusive conversation at GHAC Arbitration Week 2026, Kamal B. Trivedi, Advocate General of Gujarat, discusses the vision behind strengthening Gujarat’s institutional arbitration ecosystem.
He speaks about the need to create greater awareness around institutional arbitration, address misconceptions surrounding costs and timelines, and move towards a more predictable, standardised and efficient arbitral process.
Mr. Trivedi also discusses the potential collaboration between GHAC and GIFT City, Gujarat’s ambition to develop an integrated arbitration hub, and the long-term vision of positioning Gujarat as a destination for domestic and international arbitration.
