Decoding Boardroom Dynamics 2.0: National workshop, boardroom simulation & NCLT trial competition, 2026

ABOUT PRESIDENCY UNIVERSITY

Presidency University, Bengaluru, established in 2013, is a NAAC ‘A’ accredited and globally recognised institution committed to academic excellence, research and innovation. The University offers programmes across Engineering, Computer Science, Management, Law, Design, Media Studies, Commerce, Sciences, Liberal Arts and Allied Health Sciences, combining academic rigour with practical application. It has received recognition including the QS I-GAUGE Gold rating, 6th Rank in the Times Engineering Institute Survey, and Best University of the Year (South) by ASSOCHAM.

ABOUT PRESIDENCY SCHOOL OF LAW

Presidency School of Law (PSOL), Bengaluru, established in 2015, is dedicated to contemporary legal education, research and professional development. It offers integrated undergraduate programmes, postgraduate specialisations and doctoral research programmes, along with a range of academic and co-curricular initiatives including the Corporate Law Committee, Moot Court Society, ADR Committee and Legal Aid Clinic. PSOL has received national recognition, including being recognised as the Best Emerging Law College in India in the India Today Best Colleges 2025 Survey and receiving an AAA+ Rating by Careers360 India’s Best Law Colleges 2025.

ABOUT THE CORPORATE LAW COMMITTEE

The Corporate Law Committee at Presidency School of Law serves as a bridge between theoretical learning and practical corporate practice. Through expert sessions, training programmes and academic events, the Committee provides students with opportunities to explore contemporary developments in corporate law and governance. Its previous initiatives have covered corporate law, deal-making, securities regulation, boardroom practices, negotiations and insolvency law.

ABOUT THE NATIONAL WORKSHOP, BOARDROOM SIMULATION & NCLT TRIAL COMPETITION, 2026

The Corporate Law Committee, Presidency School of Law, proudly presents “Decoding Boardroom Dynamics 2.0”, a Two-Day National Workshop, Boardroom Simulation & NCLT Trial Competition on 16 & 17 October 2026, designed to bridge theory with practice in the evolving field of corporate governance. The two-day event combines insightful academic discussions with immersive boardroom and NCLT simulations, offering participants a unique opportunity to step into the roles of key corporate stakeholders and experience real-world corporate decision-making and dispute resolution.

Day 1 — Panel Discussion & Preliminary Boardroom Simulation: The first day will feature expert discussions on corporate governance, regulatory compliance and boardroom dynamics, followed by a Preliminary Boardroom Simulation involving 30 teams. The top 16 teams will qualify for Day 2.

Day 2 — Final Boardroom Simulation & NCLT Trial: The 16 qualifying teams will compete in the Final Boardroom Simulation, with the top 4 advancing to the NCLT Trial. Following the Semi-Final NCLT Round, the top 2 teams will compete in the Final NCLT Round to determine the champion.

ELIGIBILITY

The workshop welcomes a diverse pool of students keen to explore the intersection of law and corporate strategy, including:

1. Law Students (UG/PG)

2. Management Students (UG/PG)

3. Students enrolled in the Company Secretary Programme

VENUE

The National Workshop, Boardroom Simulation & NCLT Trial Competition, 2026, will be held offline at Presidency University, Bengaluru, on 16—17 October, 2026.

TEAM COMPOSITION

Participation takes place in two modes:

1. Team Participation: Each institution may nominate teams consisting of five (5) members, with each member being assigned a distinct role (Chairperson, Company Secretary, Independent Director, External Legal Counsel, Small Shareholder Director).

2. Individual Participation: Students may also register individually. Such participants will be grouped into composite teams by the Organising Committee and will be informed of their final team composition soon after the registration closes for the Competition, via the email address provided.

REGISTRATION PROCEDURE

1. Fill out the Registration Form via the registration link.

2. Make payment via the link

3. Upload the required details in the form.

4. Receive a confirmation email upon successful registration.

CLICK HERE TO REGISTER

Registration Fees

Team Registration Fee: ₹3,000

Individual Registration Fee: ₹600

TIMELINE EVENTS

PRIZES

CLICK HERE FOR BROCHURE

FOR OTHER DETAILS

1. Simulation Rule Book

2. Accommodation & Travel Details

3. Others

CLICK HERE FOR OTHER DETAILS

CONTACT DETAILS

For smooth communication, please reach out to;

For Any Queries, Email: corporatelawcommittee@gmail.com